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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(d) in Warehousing Development and Regulatory Authority (Conditions of service of the Officers and other Employees) Regulations, 2016

(d)Final selection of the candidate(s) shall be made by the Appointing Authority on the basis of combined evaluation of the candidate's performance in the written test and his qualifications or job experience.