Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 133(2)] [Section 133] [Entire Act]

Union of India - Subsection

Section 133(2)(p) in The Trade And Merchandise Marks Act, 1958

(p)the regulation generally of the business of the Trade Marks Registry and of the offices established under clauses (l) and the regulation of all things by this Act placed under the direction or control of the Central Government or the Registrar;