Kerala High Court
Apsara P.S vs Abhijith M.S on 16 January, 2026
Author: T.R.Ravi
Bench: T.R.Ravi
2026:KER:3861
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
FRIDAY, THE 16TH DAY OF JANUARY 2026 / 26TH POUSHA, 1947
TR.P(C) NO. 34 OF 2025
OP NO.1021 OF 2024 OF FAMILY COURT, ATTINGAL
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PETITIONER/RESPONDENT :-
APSARA P.S., AGED 27 YEARS
D/O. PRABHAKARAN, KARTHIKA ERAM, CHIRAYINKEEZHU,
THADIKKADU P.O, ANCHAL, THIRUVANTHAPURAM,
PIN - 691 306
BY ADV SMT.RESMI NANDANAN
RESPONDENT/PETITIONER :-
ABHIJITH M.S., AGED 33 YEARS
S/O. MURALEEDHARAN NAIR, INDIRA SADANAM, AARAMAM,
PALLIKKAL P.O, CHIRAYINKEEZHU, THIRUVANTHAPURAM,
PIN - 695 604
BY ADVS.
SRI.CHRISTINE MATHEW
SRI.RAPHAEL THEKKAN
SRI.ABIN VARKEY KODIYATTU
SRI.AJAY JUEL KURIAKOSE
SRI.NIHAL MOHAMMED S.
SRI.ABESH ALOSIOUS
SRI.GLADWIN K.A.
THIS TRANSFER PETITION (CIVIL) HAVING BEEN FINALLY
HEARD ON 16.01.2026, THE COURT ON THE SAME DAY PASSED THE
FOLLOWING:
Tr.P(C) No.34 of 2025
-: 2 :-
2026:KER:3861
T.R. RAVI, J.
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Tr.P(C) No.34 of 2025
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Dated this the 16th day of January, 2026
ORDER
The prayer in this Transfer Petition is to transfer O.P. No.1021 of 2024 pending on the files of the Family Court, Attingal to Family Court, Punalur.
2. It is stated that M.C. No.61 of 2024 filed by the petitioner is pending before the Judicial First Class Magistrate Court, Punalur. The petitioner submits that she is unemployed and is finding it difficult to make both ends meet, and that she also faces difficulty in travelling to Attingal to conduct the case.
3. The respondent appeared through counsel and submitted that the distance between Attingal court and her place of residence is only around 25 kms. and there is not much difficulty.
Tr.P(C) No.34 of 2025-: 3 :-
2026:KER:3861
4. The petitioner stated that she has aged parents and a minor child.
In the above circumstance, I do not find any reason to deny the relief prayed for. The Transfer Petition is hence, allowed. O.P. No.1021 of 2024 on the files of the Family Court, Attingal shall stand transferred to Family Court, Punalur.
Sd/-
T.R. RAVI JUDGE Jvt/16.1.2026 Tr.P(C) No.34 of 2025 -: 4 :- 2026:KER:3861 APPENDIX OF TR.P(C) NO. 34 OF 2025 PETITIONER ANNEXURES Annexure A1 A TRUE COPY OF THE O.P. NO.1021/2024 AGAINST THE PETITIONER BEFORE THE HONOURABLE BEFORE FAMILY COURT, ATTINGAL