Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 17 in The Haryana Rural Development Rules, 1987 17. [ Cotton (unginned and ginned) (Kapaas and Rui).] [Substituted by Haryana Notification No. S.O.25/H.A.6/1986/S.8/2004. dated 27.2.2004.]
