Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 73C] [Entire Act] State of Odisha - Subsection Section 73C(c) in Orissa Municipal Act, 1950 (c)all proceedings pending in any Court or Tribunal claiming the regularisation of services of such persons shall abate.]
