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Himachal Pradesh High Court

Vinay Kumar vs . State Of H.P And Anr. on 7 December, 2023

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Vinay Kumar Vs. State of H.P and anr.

CWP No. 6078 of 2023 .

07.12.2023 Present: Mr. Ranvir Singh, Advocate, for the petitioner.

Mr. Rupinder Singh and Pushpender Jaswal, Additional Advocate Generals with Mr. Rohit Sharma and Mr. Sumit Sharma Deputy of Advocate General and Mr. Rajat Chauhan, Law Officer, for respondents-State List on 912.2023, as prayed for. rt Interim order to continue. .

                        .                           (Ajay Mohan Goel)
                                                            Judge
             December 07, 2023


               (gaurav)







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