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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1(1) in U.P Subordinate Educational (Trained Graduates Grade) Service (Fourth Amendment) Rules, 2016

(1)These rules may be called the Uttar Pradesh Subordinate Educational (Trained Graduates Grade) Service (Fourth Amendment) Rules, 2016.