Allahabad High Court
Ramanand And Ors. vs District Deputy Director Of ... on 6 May, 2022
Author: Jaspreet Singh
Bench: Jaspreet Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 20 Case :- WRIT - B No. - 406 of 2015 Petitioner :- Ramanand And Ors. Respondent :- District Deputy Director Of Consolidation Barabanki And Ors. Counsel for Petitioner :- Ajeet Kumar Counsel for Respondent :- C.S.C.,Ram Karan,Vijai Bahadur Verma Hon'ble Jaspreet Singh,J.
Order on C.M.Application Nos. 6,7 & 8 of 2022 Issue notice to the proposed legal heirs.
Let the steps be taken within a week.
List after service.
Order Date :- 6.5.2022 AKS