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Allahabad High Court

Ramanand And Ors. vs District Deputy Director Of ... on 6 May, 2022

Author: Jaspreet Singh

Bench: Jaspreet Singh





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- WRIT - B No. - 406 of 2015
 

 
Petitioner :- Ramanand And Ors.
 
Respondent :- District Deputy Director Of Consolidation Barabanki And Ors.
 
Counsel for Petitioner :- Ajeet Kumar
 
Counsel for Respondent :- C.S.C.,Ram Karan,Vijai Bahadur Verma
 

 
Hon'ble Jaspreet Singh,J.
 

Order on C.M.Application Nos. 6,7 & 8 of 2022 Issue notice to the proposed legal heirs.

Let the steps be taken within a week.

List after service.

Order Date :- 6.5.2022 AKS