Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62(1)] [Section 62] [Entire Act] State of Jharkhand - Subsection Section 62(1)(e) in Bihar Factories Rules, 1950 (e)In all work places having serious fire or flash-fire hazards, passages between machines, installations or piles of material should be at least 90 cm.]