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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(10) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(10)There shall be an Estate Officer who shall be the custodian of all the land and buildings of the University and shall be responsible to maintain them.