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State of Odisha - Section

Section 13 in The Orissa Panchayat Samiti Election Rules, 1991

13. Presiding and Polling Officer.

(1)There shall be a Presiding Officer at each polling station who shall exercise such powers of the Election Officer as may be delegated to him.
(2)There may also be such number of Polling Officers for each polling station according to actual requirement.