Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 6 in State Bank of India Employees Pension Fund Regulations, 2014

6. Alteration in these regulations.

- The trustees may, where circumstances so warrant, recommend to the Central Board of the Bank any alteration or alterations in these regulations to be made in accordance with the provisions of section 50 of the State Bank of India Act, 1955.