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[Cites 0, Cited by 0] [Section 24(6)] [Section 24] [Entire Act]

State of Karnataka - Subsection

Section 24(6)(iii) in Sri Sathya Sai University for Human Excellence Act, 2018

(iii)to review decisions of the other authorities of the University if they are not in conformity with the provisions of this Act, or the Statutes or the Rules;