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State of Bihar - Section

Section 61 in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

61. Vice-Chancellor to take necessary action for election, appointment, nomination and co-option of members to the Senate, Syndicate and the Academic Council.

- The Vice-Chancellor shall take necessary action for elections being held, appointments, nominations and co-option being made, under this Act so that the newly elected, appointed, nominated or co-opted members as the case may be, of the Senate, the Syndicate and the Academic Council as constituted under this Act shall come into office on the date following the expiration of the period specified in sub-section (2) of section 59 and the term of office of the members of the said authorities of the University shall be deemed to commence from the said date.