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Karnataka High Court

M/S J P Distilleries Pvt Ltd vs M/S Shashi Distilleries Pvt Ltd on 25 February, 2009

Author: N.Ananda

Bench: N.Ananda

J V'    Pvt.Ltd.,

  " 'yiftntip Kumar S / 0.A,F.Vasudeva Rae

V  Vokkaligara Bhavan

1

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Leessee of Mi--.s.1miia B1*ewef§,'..sfind fiéiétiliexy Ltd.,
AmiI'ahad""' - _  "     
Bidar   . _' ...Appei1ant

'«  {By  Adv.)

. 'A Cz)mpmiy._iI1¢oropratr:d under
 ,. 'Thc.Com1:')ani§=s Act No.

" ~_5€}V1/V'A,"%%[9*§1'Mi1e Stone
I3aIm€:rgi'i§.itta Road
Bésngaloié 560 076
By i'is_<Z'zenera1 Manager Marketing

-   Excise Commissioner
 In Kamataka

Rani Chennamma Circle
Bangalore. ...Respondents

(By Sri Basavaraj Kareddy, Adv.)