Karnataka High Court
M/S J P Distilleries Pvt Ltd vs M/S Shashi Distilleries Pvt Ltd on 25 February, 2009
Author: N.Ananda
Bench: N.Ananda
J V' Pvt.Ltd.,
" 'yiftntip Kumar S / 0.A,F.Vasudeva Rae
V Vokkaligara Bhavan
1
m THE HIGH comm' or KARNATAKA AT
DATED THIS 'rim 2511! my or FEBnUA1e"§;?%2¢:1;9%[:%
TI-IE Hoz~I'm.E MRJUSTICE V".G€_')PAIA:V
' % %
THE HODPBLE :§IR.3§J$;§iF.E--~H.A.1§AB!DAE§
war: 4'i'.i"§;;'1 9a7§)jgWI0:8!é:E]t!:clsei
BETWEEN: V " Vk %%
M/s.J.P.Disfifl;é3:jés V
Leessee of Mi--.s.1miia B1*ewef§,'..sfind fiéiétiliexy Ltd.,
AmiI'ahad""' - _ "
Bidar . _' ...Appei1ant
'« {By Adv.)
. 'A Cz)mpmiy._iI1¢oropratr:d under
,. 'Thc.Com1:')ani§=s Act No.
" ~_5€}V1/V'A,"%%[9*§1'Mi1e Stone
I3aIm€:rgi'i§.itta Road
Bésngaloié 560 076
By i'is_<Z'zenera1 Manager Marketing
- Excise Commissioner
In Kamataka
Rani Chennamma Circle
Bangalore. ...Respondents
(By Sri Basavaraj Kareddy, Adv.)