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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of West Bengal - Subsection

Section 25(2)(x) in Purba Medinipur University Act, 2017

(x)heads of Departments of the University;
(xi)five senior most Professors of Departments of University to be selected by the Vice-Chancellor in alphabetical order of the Department. of whom not more than one Professor shall be from the same Department;
(xii)principals of affiliated Colleges, not mom than ten. to be nominated by the Vice-Chancellor;
(xiii)five teachers from the Council of Undergraduate studies, of whom at least two shall be Associate Professor and others shall not be below the rank of Assistant Professor. to be elected by the members of the Council from amongst themselves in the manner as may be provided by the Statutes;
(xiv)one representative of officers of the University. to be elected from amongst themselves in the manner as may be provided by the Statutes;
(xv)two representatives of non-leaching employees of whom-