Delhi High Court - Orders
Surender Singh Yadav vs Union Of India And Ors on 22 December, 2021
Author: Manmohan
Bench: Manmohan, Navin Chawla
$~42
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14837/2021 & CM APPL. 46762/2021
SURENDER SINGH YADAV ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ORS ..... Respondents
Through: Mr.Alok Singh, Sr. Panel Counsel for
UOI with Mr.Gaurav Bhardwaj,
Advocate.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 22.12.2021 In the morning session, learned counsel for the petitioner, after some arguments, had sought some time to obtain instructions. However, at the pass over stage, none is present for the petitioner.
In the interest of justice, re-notify on 24th December, 2021.
MANMOHAN, J NAVIN CHAWLA, J DECEMBER 22, 2021/rv Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:23.12.2021 19:25:34