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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(xi) in The Orissa Stage Carriages (Licensing of Conductors) Rules, 1994

(xi)not allow any person to be carried in any stage carriage in excess of the seating capacity specified in the certificate of registration of the vehicle and any additional number of passenger permitted under the terms and the permit to be carried standing in the vehicle;