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State of Karnataka - Section

Section 10 in THE KARNATAKA GOOD SAMARITAN AND MEDICAL PROFESSIONAL (PROTECTION AND REGULATION DURING EMERGENCY SITUATIONS) ACT, 2016

10. recorded by the police officer conducting the investigation in a single examination. Non –compliance.- Any police officer that violates the provisions of this Act is guilty of an offence and shall be subjected to penalties in accordance with such discipline rules as may be prescribed.