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State of Bihar - Section

Section 37 in Bihar Registration Rules, 2008

37. Office Hours.

- The Registering Officer and all his subordinates shall be present in his office during office hours on all working days.Chapter - VIII 38. Record rooms.- There shall be a record room at each sub registration office where all manual and electronic records shall be kept and maintained by every Sub Registrar in accordance with the instructions issued by the Inspector general of Registration from time to time.