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[Cites 0, Cited by 0] [Section 57] [Entire Act]

Union of India - Subsection

Section 57(2) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(2)All trucks and other equipments shall be inspected at least once a week by a responsible person and when any dangerous defect is noticed in an equipment, it shall be immediately taken out of use.