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Union of India - Section

Section 12 in The Insurance Regulatory And Development Authority (Licensing Of Insurance Agents) Regulations, 2000

12. [

From the date of coming into force of the Insurance Regulatory and Development Authority (Licensing of Corporate Agents) Regulations, 2002, the Insurance Regulatory and Development Authority (Licensing of Insurance Agents) Regulations, 2000 or any part thereof applying to corporate agents shall cease to have an effect, except as respects things done of omitted to be done thereunder.]FORM IRDA-AGENTS-VA(See regulation 3)Insurance Regulatory And Development Authority (Licensing Of Insurance Agents) Regulations, 2000APPLICATION FOR A LICENCE/RENEWAL OF LICENCE TO ACT AS AN INSURANCE AGENTTOThe Insurance Regulatory and Development Authority,Department of Licensing,New Delhi.Dear Sirs,I request that -
(a)a licence to act as an insurance agent*/a composite insurance agent* may be granted to me.
(b)*my licence bearing number ............... and expiry date............may be renewed for a further period of three years.