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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Bihar - Subsection

Section 14(1) in Bihar Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(1)The Petition shall be supported by duly notarized affidavit which will be submitted with the Secretary or such Officer of the Commission, as may be designated. Every such affidavit shall be in Form-II annexed hereto.