Madhya Pradesh High Court
Kamal Chouhan vs The State Of Madhya Pradesh on 12 January, 2026
1 CRA-12592-2025 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 12592 of 2025 (KAMAL CHOUHAN Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 12-01-2026 Shri Vivek Singh - Senior Advocate alongwith Shri Rajesh Yadav -
Advocate for the appellant.
Shri Rahul Solanki appearing on behalf of Advocate General[r-1].
The complete case diary is not available and it be filed with specific details whether the final report against the present appellant/applicant has been filed in the Court of SC/ST (POA) Act, 1989 and on which date.
List the matter on 15.01.2026.
(GAJENDRA SINGH) JUDGE akanksha Signature Not Verified Signed by: AKANKSHA LAHORIYA Signing time: 13-01-2026 17:27:23