Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Rajasthan - Subsection Section 5(k) in The Rajasthan State Aid to Industries Act, 1961 (k)by granting concessions in, or exemptions from, State or local taxes and duties where the law relating thereto authorises such concessions or exemptions,
