Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 3(1)] [Section 3] [Entire Act] State of Kerala - Subsection Section 3(1)(vii) in Kerala Land Reforms Act, 1963 (vii)Leases-Of private forests: