Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act] State of Tamilnadu - Subsection Section 47(2)(l) in Tamil Nadu Urban Land (Ceiling and Regulation) Act, 1978 (l)the form in which an application under sub-section (1) of section 25 may be made and the particulars to be mentioned in such application;