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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(g) in Orissa Electricity Regulatory Commission (Determination of Open Access Charges) Regulations, 2006

(g)"Existing Customer" means a person already availing open access to the transmission system and/or distribution system of a licensee in the State under an existing agreement on the date of coming into force of these Regulations;