Section 10(1) in Kerala University of Health Sciences Act, 2010
(1)The Vice-Chancellor shall be appointed by the Chancellor from among the panel of names recommended by the Search Committee consisting of the following members, namely:-(i)One member nominated by the Chancellor;(ii)One member elected by the Governing Council; and(iii)One member nominated by the Chairman of the University Grants Commission.The Chancellor shall appoint one of the members of the Committee to be the Convenor.
