Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(12) in Punjab Water Supply and Sewerage Board Act, 1976 (12)"sewerage" means any device for carrying off sewage, offensive matter, polluted water, waste water, rain water or seepage water;
