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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Rajasthan - Subsection

Section 38(6) in Rajasthan Para-medical Council Regulations, 2014

(6)The authorities of the Council may appoint an Inspector who shall be authorized to inspect any examination centre at any time and to submit an inspection report. Such Inspector shall receive the fullest co-operation of the Superintendent of the Examinations Centre.