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State of Maharashtra - Section

Section 62D in The Mumbai Municipal Corporation Act, 1888

62D. [ Corporation to provide annual sum for the Prince of Wales Museum of Western India. [This section was substituted for the original by Bombay 48 of 1950, Section 32.]

- The Corporation shall provide and pay to the Trustees of the Prince of Wales Museum of Western India at the commencement of each official year a sum of fifty thousand rupees, for the purposes of the said Museum.]