Supreme Court - Daily Orders
Panna Ram vs Ramu Ram on 5 August, 2019
Bench: S. Abdul Nazeer, R. Subhash Reddy
ITEM NO.30 COURT NO.15 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 17737/2019
(Arising out of impugned final judgment and order dated 01-06-2019
in DBSAW No. 592/2019 passed by the High Court Of Judicature For
Rajasthan At Jodhpur)
PANNA RAM Petitioner(s)
VERSUS
RAMU RAM Respondent(s)
(FOR ADMISSION and I.R. and IA No.109691/2019-EXEMPTION FROM FILING
O.T.)
Date : 05-08-2019 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE R. SUBHASH REDDY
For Petitioner(s) Mr. Ram Niwas Buri, Adv.
Ms. Preeti Singh, AOR
Mr. G.P.Tiwari, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We do not find any good ground to entertain this Special Leave Petition against the impugned order.
The Special Leave Petition is, accordingly, dismissed. Pending applications, if any, shall also stand disposed of.
Signature Not Verified Digitally signed by RACHNA Date: 2019.08.06 (POOJA CHOPRA) 16:36:03 IST Reason: (RAJINDER KAUR) COURT MASTER BRANCH OFFICER