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Supreme Court - Daily Orders

Panna Ram vs Ramu Ram on 5 August, 2019

Bench: S. Abdul Nazeer, R. Subhash Reddy

     ITEM NO.30                              COURT NO.15                 SECTION XV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                 Petition(s) for Special Leave to Appeal (C) No(s). 17737/2019

     (Arising out of impugned final judgment and order dated 01-06-2019
     in DBSAW No. 592/2019 passed by the High Court Of Judicature For
     Rajasthan At Jodhpur)

     PANNA RAM                                                           Petitioner(s)

                                                    VERSUS

     RAMU RAM                                                            Respondent(s)

     (FOR ADMISSION and I.R. and IA No.109691/2019-EXEMPTION FROM FILING
     O.T.)

     Date : 05-08-2019 This petition was called on for hearing today.


     CORAM :                 HON'BLE MR. JUSTICE S. ABDUL NAZEER
                             HON'BLE MR. JUSTICE R. SUBHASH REDDY


     For Petitioner(s)                 Mr. Ram Niwas Buri, Adv.
                                       Ms. Preeti Singh, AOR
                                       Mr. G.P.Tiwari, Adv.

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

We do not find any good ground to entertain this Special Leave Petition against the impugned order.

The Special Leave Petition is, accordingly, dismissed. Pending applications, if any, shall also stand disposed of.




Signature Not Verified

Digitally signed by
RACHNA
Date: 2019.08.06

     (POOJA CHOPRA)
16:36:03 IST
Reason:                                                                  (RAJINDER KAUR)
      COURT MASTER                                                        BRANCH OFFICER