Supreme Court - Daily Orders
M/S M.R. Mittals Infratech Pvt Ltd vs State Of Uttar Pradesh on 23 January, 2020
ITEM NO.50 REGISTRAR COURT. 1 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE
Petition(s) for Special Leave to Appeal (C) No(s). 20585/2019
M/S M.R. MITTALS INFRATECH PVT LTD Petitioner(s)
VERSUS
STATE OF UTTAR PRADESH & ORS. Respondent(s)
IA No. 129799/2019 - EXEMPTION FROM FILING O.T.)
Date : 23-01-2020 These matters were called on for hearing today.
For Petitioner(s)
Ms. Vanshaja Shukla, AOR
For Respondent(s)
Mr. Kedar Nath Tripathy, AOR
UPON hearing the counsel the Court made the following
O R D E R
Service is complete on respondent No.1 but none has entered appearance.
Respondent Nos.3 and 4 have filed counter affidavit. Notice was delivered on respondent No.2 on 26.9.2019. Ld.Advocate, Mr.Sarvaswa Chhajer, appearing on behalf of Mr.Sarvesh Singh, Advocate-on-record for respondent No.2 seeks four weeks’ time for filing vakalatnama and counter affidavit Granted, as last opportunity, as one opportunity has already been granted on 13.11.2019.
Registry to process the matter for listing before the Hon'ble Court after completion of period of four weeks whether Signature Not Verified counter affidavit is filed or not as further Digitally signed by Anil Laxman Pansare Date: 2020.01.24 opportunity to file counter affidavit stands declined. 11:08:39 IST Reason:
ANIL LAXMAN PANSARE Registrar