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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Madhya Pradesh - Subsection

Section 30(2)(h) in The M.P. Sugarcane (Regulation of Supply and Purchase) Act, 1958

(h)the form of the agreement to be entered into by or under the provisions of this Act and the penalty to be paid for breach of conditions of agreement;