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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Odisha - Subsection

Section 30(1) in The Orissa Panchayat Samiti (Conduct of Business) Rules, 1969

(1)No business, not included in the list of business for the day, shall be transacted at any sitting, except in the form of a motion and without the leave of the presiding member and of the Samiti.