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[Cites 0, Cited by 0] [Section 136D] [Entire Act]

State of Tamilnadu - Subsection

Section 136D(5) in The Tamil Nadu Co-Operative Societies Act, 1983

(5)A short-term co-operative credit structure society may affiliate or disaffiliate with a federal society at its choice subject to the condition that the said short term co-operative credit structure society which exits with the existing structure and affiliates with another federal society shall display this in the name board of the said short-term co-operative credit structure society.