Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 319] [Entire Act] State of Punjab - Subsection Section 319(b) in Punjab Jail Manual, 1996 (b)No warder or head warder shall be on whole day duty except the gardener and head warder incharge 'Chakker'. All warders other than the gardener and head warder incharge 'Chakker' shall be required to serve on night duty.