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State of Gujarat - Section

Section 405 in Gujarat High Court Rules, 1993

405. Fees for Translation.

- [(i) A fee of Rs. 15.00 per page and Rs. 7.50 for half of the page for translation and an additional fee of Rs. 3.00 per page for examination and authentication, if any, shall be levied.] [Substituted vide High Court Notification No.C.2002/93, dated 30.10.2009.]
(ii)The fees for translation, except when the translation is done by the Court Translators out of office hours or by other persons with the permission of the Chief Justice, and the fees for examination and authentication shall be credited to Government.