Custom, Excise & Service Tax Tribunal
M/S Jubiliant Enpro (P) Ltd vs Cce, Noida on 7 February, 2008
CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL NEW DELHI PRINCIPAL BENCH - COURT NO. 1 Service Tax Stay No. 2738 of 2007 in Service Tax Appeal No. 711 of 2007 DATE OF HEARING : 07.02.2008 DATE OF DECISION : 07.02.2008 M/s Jubiliant Enpro (P) Ltd. . Appellant (Rep by Sh. S. Vasudevan, Adv.) VERSUS CCE, Noida . Respondent
Date of Hearing : 07.02.2008 ORDER SHEET It is stated by the learned counsel for the appellant that connected matter being Service Tax Appeal No. 722/2007 is fixed for hearing on 13th February, 2008. This appeal be listed on 13th February, 2008 along with the above mentioned appeal.
(JUSTICE S.N. JHA) (PRESIDENT) (A.K. SRIVASTAVA) MEMBER (TECHNICAL) Golay