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[Cites 0, Cited by 0] [Section 53(8)] [Section 53] [Entire Act]

State of Rajasthan - Subsection

Section 53(8)(viii) in Rajasthan Minor Mineral Concession Rules, 2017

(viii)The permit holder shall have the liberty at all times during the period of the permit in respect of the land for which permit is granted to enter upon the area and to mine, bore, dig, drill, win work, stock, dress, process, convert, carry away and dispose of the said mineral;