Supreme Court - Daily Orders
Pavnesh Kumar vs Union Of India on 27 August, 2021
Bench: D.Y. Chandrachud, M.R. Shah
ITEM NO.40 Court 4 (Video Conferencing) SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).13488/2020
(Arising out of impugned final judgment and order dated 24-09-2020
in WP(C) No. 2591/2020 passed by the High Court of Delhi at New
Delhi)
PAVNESH KUMAR Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(WITH IA No. 101546/2021 - APPLICATION FOR PERMISSION, IA No.
101548/2021 - EXEMPTION FROM FILING AFFIDAVIT, IA No. 116031/2020 -
EXEMPTION FROM FILING AFFIDAVIT, IA No. 116030/2020 - EXEMPTION
FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Date : 27-08-2021 This petition was called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s) Mr. Alakh Alok Srivastava, AOR
Mr. Chandan Kumar Singh, Adv.
For Respondent(s) Ms. Madhavi Divan, ASG
Mr. Mehul Gupta, Adv.
Mr. Shiv Mangal Sharma, Adv.
Mr. Balendu Shekhar, Adv.
Mr. B. V. Balaram Das, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the Special Leave Petition on a non-miscellaneous day on 9 November 2021.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
Chetan Kumar
Date: 2021.08.27
19:50:08 IST
Reason: