Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 8 in The Orissa Inland Steam Vessels Rules, 1935

8. Dry docking.

- If in consequence of any accident to a vessel, or for any other reason, the Surveyor considers, it necessary, he may require the vessel to be taken into dry dock for the purpose of surveying the hull.