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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(3) in Jammu and Kashmir (IPS) Departmental Examination Rules, 2017

(3)Upon the conclusion of disciplinary proceedings, if the officer is exonerated fully and the period of suspension, if any, is treated as duty, he shall be appointed to the Senior Time Scale of pay from the date on which he would have been so appointed, had the disciplinary proceedings not been instituted against him, and paid accordingly.