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[Cites 0, Cited by 0] [Section 2(33)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(33)(e) in Code on Social Security, 2020

(e)dependent parents (including father-in-law and mother-in-law of a woman employee), whose income from all sources does not exceed such income as may be prescribed by the Central Government;