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State of Madhya Pradesh - Section

Section 17 in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

17. [ Recruitment through Technical Education Service. [Substituted by M.P. Act No. 17 of 2003.]

- The post of Registrar and such other cadres or other officers shall be filled from the officers of the Madhya Pradesh Technical Education (Gazetted) Service. In case of non-availability of such officers, the post shall be filled in by the Kuladhipati by securing the services of suitable officers on deputation.]