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State of Tamilnadu - Section

Section 265 in The Coimbatore City Municipal Corporation Act, 1981

265. Clearing of debris of fallen houses, etc., by occupiers.

- If any obstruction is caused in any street by the fall of trees, structures of fences, the owner or occupier of the premises concerned shall, within twelve hours of the occurrence of such fall, or within such further period as the Commissioner may by notice allow, clear the street of such obstruction.Naming or Numbering of Streets and Buildings, etc.