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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(1) in The State Culture Fund Scheme, 2003

(1)The Council may function notwithstanding any vacancy in its constitution provided, however that at no time the number of vacancies shall be such that the total number of Members is less than the quorum required for a meeting of the Council.