Madras High Court
M/S.Tecpro Systems Limited vs The State Of Tamil Nadu on 11 July, 2018
Author: R.Mahadevan
Bench: R.Mahadevan
IN THE HIGH COURT OF JUDICATURE AT MADRAS DATED : 11.07.2018 CORAM THE HONOURABLE MR.JUSTICE R.MAHADEVAN W.P.No.8472 of 2010 and M.P.No.1 of 2010 M/s.Tecpro Systems Limited, Rep. by its Authorised Signatory, Mr.V.Ramamurthy, K.R.Buildings, 1st floor, New. No.12, Old No.124-A, LB Road, Adyar, Chennai 600 020. ... Petitioner Vs. 1.The State of Tamil Nadu, Rep. by it Secretary, Home (Transport) Department, Fort St. George, Chennai 600 009. 2.The Assistant Commissioner (CT), Adyar-I, Chennai- 600 028. 3.The Regional Transport Officer, Chennai South, Chennai - 600 041. 4.The Motor Vehicle Inspector, Chennai South, Chennai - 600 041. ... Respondents Writ Petition filed under Article 226 of the Constitution of India to issue a Writ of Mandamus, forbearing the respondents and their subordinates from demanding or collecting entry tax on the petitioner's New Land Rover vehicle bearing chassis No.SALFA2ABOAH174987 and Engine No.DZ594061233224DT, to be registered and assign new registration mark by the 3rd and 4th respondents. For Petitioner : No Appearance For R1 & R2 : Mr.Hariharan, AGP O R D E R
When the case was taken up for hearing on 09.07.2018, there was no representation for the petitioner. Hence, the matter was directed to be posted today i.e, on 11.07.2018, under the caption for dismissal. Even today, there is no representation for the petitioner either in person or through its learned counsel.
2. Therefore, this writ petition is dismissed for non-prosecution. No costs. Consequently, connected Miscellaneous Petition is also dismissed.
11.07.2018 Index: Yes/ No dm To
1.The Secretary, State of Tamil Nadu, Home (Transport) Department, Fort St. George, Chennai 600 009.
2.The Assistant Commissioner (CT), Adyar-I, Chennai- 600 028.
3.The Regional Transport Officer, Chennai South, Chennai - 600 041.
4.The Motor Vehicle Inspector, Chennai South, Chennai - 600 041.
R.MAHADEVAN,J.
dm W.P.No.8472 of 2010 and M.P.No.1 of 2010 11.07.2018