Andhra Pradesh High Court - Amravati
V J Sarma, Narsapur vs V L S Prabha, Narsapur 4 Others on 1 May, 2023
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No.C.R.P.No.1875 of 2016
PROCEEDING SHEET
Sl. OFFICE
ORDER
No DATE NOTE
06. 01.05.2023 BVLNC, J C.R.P.No.1875 of 2016 The Civil Revision Petition is 'Dismissed for default'. There shall be no order as to costs.
(Vide separate Order) ___________ BVLNC, J DNB